LexSURENDRA SINGH - I
903 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 903 |
Disposal nature
| Allowed/Partly Allowed on merits | 491 |
| Disposed off/Decided on merits | 242 |
| Dismissed on merits | 67 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 42 |
| DISMISSED AS INFRUCTUOUS | 23 |
| DISMISSED AS NOT PRESSED | 20 |
| DISMISSED AS WITHDRAWN | 17 |
| Reference Disposed off | 1 |
Recent judgments
- SMT. SEEMA SHARMA AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-07)
- GYAN PRAKASH YADAV v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-07)
- PINTU KUMAR RAI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-07)
- SUNIL KUMAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-07)
- SHIVNARAYAN @ DABBU v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2023-12-07)
- AMIT KUMAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-02)
- BRIJESH KUMAR v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-02)
- NEPAL SINGH AND 8 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-01)
- ABDUL SALAM KHAN AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-01)
- LALIT BANSAL v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-01)