SURAJ GOVINDARAJ,M.KHAZI

54 recorded High Court judgment(s) · 2019–2022

Courts

Disposal nature

Recent judgments

• SMT.SARASWATHI v. SMT.H.D.BHAGYA — Karnataka High Court (2022-08-22)
• SRI D S KUMARASWAMY v. SRI.P.RAVI KUMAR — Karnataka High Court (2022-07-22)
• BASAPPA S/O PANDAPPA HULAGANNAVAR v. THE STATE OF KARNATAKA — Karnataka High Court (2022-05-26)
• THE STATE OF KARNATAKA v. AMRUTAGOUDA S/O CHANDRAGOUDA PATIL — Karnataka High Court (2022-03-31)
• RUDRAVVA W/O. MALLAPPA TORAVI v. AMRUTHGOUDA S/O. CHANDRAGOUDA PATIL — Karnataka High Court (2022-03-31)
• MADAR ALLABHAX BEPARI v. THE STATE OF KARNATAKA — Karnataka High Court (2022-03-17)
• SHRI. AKHILAHAMMAD S/O KUTUBUDDIN MUNAVALLI v. MADAR S/O ALABAX BEPARTI — Karnataka High Court (2022-03-17)
• NAGARAJ @ NAGAPPA SHIVAPPA MULIKERI v. THE STATE OF KARNATAKA — Karnataka High Court (2022-03-17)
• KENCHANAGOUDRA v. THE STATE OF KARNATAKA, — Karnataka High Court (2022-03-17)
• ESHWARA v. THE STATE OF KARNATAKA, — Karnataka High Court (2022-03-17)