SURAJ GOVINDARAJ,K.MANMADHA RAO

22 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SRI. H.T. RAVI v. THE STATE OF KARNATAKA — Karnataka High Court (2026-05-21)
• SRI. C.N. SATHISH v. THE STATE OF KARNATAKA — Karnataka High Court (2026-05-21)
• SRI MANJANNA v. STATE OF KARNATAKA — Karnataka High Court (2026-05-21)
• M. B NAGARAJ v. THE STATE OF KARNATAKA — Karnataka High Court (2026-05-21)
• MR K N CHAKRAPANI v. M/S BABA DEVELOPERS PRIVATE LIMITED — Karnataka High Court (2026-05-21)
• KNR CONSTRUCTIONS LIMITED v. THE STATE OF KARNATAKA — Karnataka High Court (2026-05-19)
• M/S SHRI POLALI MINES v. STATE OF KARNATAKA — Karnataka High Court (2026-05-19)
• SMT BUPENDRAJEET KAUR GURU DEEPSINGH v. THE STATE OF KARNATAKA — Karnataka High Court (2026-05-19)
• M/S AYODHYA CORPORATION v. STATE OF KARNATAKA — Karnataka High Court (2026-05-19)
• SMT. HELEN CRASTA v. STATE OF KARNATAKA — Karnataka High Court (2026-05-19)