SURAJ GOVINDARAJ,G BASAVARAJA

126 recorded High Court judgment(s) · 2012–2025

Courts

Disposal nature

Recent judgments

• PARIKASHITH S/O VIJAYANAND KELAGADI v. VIJAYANAND S/O LATE VENKATESH KELAGADI — Karnataka High Court (2025-01-24)
• PARIKASHITH S/O VIJAYANAND KELAGADI v. VIJAYANAND S/O LATE VENKATESH KELAGADI — Karnataka High Court (2025-01-24)
• SMT.MUBINA W/O MOHASIN NAGARAJI v. SHRI SANJAY S/O TUKARAM JASUD — Karnataka High Court (2024-11-22)
• SRI SARFRAZ AHAMAD S/O HAZISAYYAD TAJUUDDINSAHEB UMACHAGI v. SMT SAYYEDA W/O ABDULRAZAK BEKINALAKAR — Karnataka High Court (2024-10-24)
• BASAVANNEPPA @ BASAPPA S/O CHANNABASAPPA HOLAL, v. NEELAVVA KOM. DYAMAPPA HONNAPPANAVAR, — Karnataka High Court (2024-02-22)
• STATE BY KAMPLI POLICE STATION v. BYLURU THIPPAIAH @ BYALURU THIPPAIAH — Karnataka High Court (2023-05-30)
• BYLURU THIPPAIAH @ BYALURU THIPPAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2023-05-30)
• MR.SANJAYRAY S/O RAMSEVAK RAY v. STATE OF KARNATAKA — Karnataka High Court (2023-01-27)
• DONGREPPA KUNDARAGI v. STATE OF KARNATAKA, — Karnataka High Court (2023-01-27)
• SMT. SHANTU @SHANTAVVA v. LAXMAVVA — Karnataka High Court (2023-01-27)