SURAJ GOVINDARAJ

16,348 recorded High Court judgment(s) · 2013–2026

Courts

Karnataka High Court

16348

DISMISSED	5689
ALLOWED	4038
DISPOSED	3835
Dismissed for Non-Prosecution	1573
Partly Allowed	878
Dismissal for Non Compliance of Office Objections	121
ALLOWED AND REMANDED	73
Abated	60

PARVATHAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-05)
SRI. DEVARAJU. N. N. v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-03)
SRI. RAMESH v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-03)
MR. K R MANJUNATH v. STATE OF KARNATAKA — Karnataka High Court (2026-06-03)
AVG LOGISTICS LIMITED v. SOUTH WESTERN RAILWAY — Karnataka High Court (2026-06-02)
BLACKFISH TECHNOLOGIES PRIVATE LIMITED v. ASSISTANT COMMISSIONER OF COMMERCIAL TAX EAST DIVISION — Karnataka High Court (2026-06-02)
SRI. M. CHOWDEGOWDA v. SMT. M. MANJULA — Karnataka High Court (2026-06-02)
SRI. NAGARAPPA DEAD BY HIS LRS, SMT NAGAMMA v. SRI. NARAYANAPPA — Karnataka High Court (2026-06-02)
SCOTTS GARMENTS LIMITED (IN LIQUIDATION) v. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD — Karnataka High Court (2026-06-02)
SMT KANAKAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-02)