SUPRATIM BHATTACHARYA

97 recorded High Court judgment(s) · 2014–2026

Courts

Calcutta High Court

DISPOSED	36
DISMISSED	22
DISMISSED FOR DEFAULT	11
ALLOWED	8
DISMISSED FOR NON PROSECUTION	5
DISMISSED AS NOT PRESSED	5
REJECTED	5
DISMISSED AS WITHDRAWN	2

MANOJ KUMAR SINGH & ORS v. DOLLY SINGH & ORS — Calcutta High Court (2026-02-27)
KISHORE SANGHA AN ASSOCIATION AR CLUB REPTED BY. GOURISHANKAR DAS AND ORS v. SOUMEN MUKHERJEE AND ORS — Calcutta High Court (2026-02-27)
ASHOKE DUTTA v. ANSHUL GUPTA, MD, CSTC AND ANR. — Calcutta High Court (2025-11-07)
GOUTAM DUTT v. NAMITA BUSFORE & ANR — Calcutta High Court (2025-10-29)
RAJIV DUTTA v. SHALINI BHAWAL — Calcutta High Court (2025-09-25)
SMT. SREEJANI NAHA @ DAS v. SRI SUKANTA DAS — Calcutta High Court (2025-09-25)
BINA DEBI AND ANOTHER v. GOURI SANKAR SHOW — Calcutta High Court (2025-09-24)
ASHOK DUNG DUNG v. P.K DEEPAK KUMAR — Calcutta High Court (2025-09-11)
SMT LATIKA SINHA & ANR v. SMT KAKALI DAS & ORS — Calcutta High Court (2025-07-15)
MAHASENA KHATOON @ MASINA KHATUN v. CHABI BEGUM — Calcutta High Court (2025-05-07)