SUNITA GUPTA, . SANJIV KHANNA

328 recorded High Court judgment(s) · 2015–2019

Courts

Disposal nature

Recent judgments

• SANJAY v. STATE — Delhi High Court (2019-08-30)
• MUSHTAK AHMED v. STATE — Delhi High Court (2018-04-24)
• JITENDRA SINGH NARUKA v. UNIVERSITY OF DELHI & ORS — Delhi High Court (2016-11-09)
• CHANDERWATI v. STATE & ORS. — Delhi High Court (2016-11-07)
• UNION OF INDIA AND ORS. v. RAJ RANI GAUR AND ORS. — Delhi High Court (2016-11-07)
• UNION OF INDIA v. PREM MATIYANI — Delhi High Court (2016-11-07)
• ANITA GUPTA v. THE DELHI STATE CO-OPERATIVE BANK LTD. & ANR. — Delhi High Court (2016-11-07)
• APURV AGARWAL v. UNION OF INDIA & ORS — Delhi High Court (2016-11-07)
• PRADEEP RAI v. THE REGISTRAR CO OPERATIVE SOCIETIES GOVT OF NCT AND ORS — Delhi High Court (2016-11-07)
• UMESH SACHDEVA v. M.C.D. (EAST ZONE) & ORS. — Delhi High Court (2016-11-07)