SUNITA GUPTA

1,019 recorded High Court judgment(s) · 2013–2019

Courts

Disposal nature

Recent judgments

• SHAHEEN AKHTAR v. STATE & ANR — Delhi High Court (2019-05-09)
• SANDEEP KUMAR v. STATE — Delhi High Court (2018-08-03)
• THE COOPERATIVE STORE LIMITED (SUPER BAZAR) v. SUPER BAZAR KARAMCHARI DALIT SANGH — Delhi High Court (2018-05-18)
• PAWAN KUMAR v. STATE & ANR — Delhi High Court (2018-05-15)
• PAWAN KUMAR v. STATE & ANR — Delhi High Court (2018-05-15)
• YASH PAL SINGH v. NETREA PAL SINGH — Delhi High Court (2018-04-17)
• RELIANCE GENERAL INSURANCE COMPANY LTD v. SUMAN & ORS — Delhi High Court (2018-01-15)
• NATIONAL INSURANCE CO LTD v. BABITA JAIN & ORS — Delhi High Court (2017-10-10)
• MOHD MANZOOR & ANR v. KHUYABUDA KHATUN & ORS (UNITED INDIA INSURANCE CO LTD) — Delhi High Court (2017-10-09)
• THE NEW INDIA ASSURANCE CO LTD v. SURENDER BHATI & ORS — Delhi High Court (2017-09-25)