SUNITA AGARWAL,VIVEK VARMA

96 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

Disposed off/Decided on merits	40
Dismissed on merits	39
Dismiss other than merit(DD/Non Prosec./Abated)	16
Allowed/Partly Allowed on merits	1

DR. PREM NARAYAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
PEARL ACADEMY OF FASHION HAVING ITSOFFICE AND 3 OTHERS v. ARHAM SOFTWARE LLP — Allahabad High Court (2020-08-07)
UMA DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
SATISH KUMAR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-07)
SANJAFI DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-06)
NIRUPMA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-06)
M/S VINAYAK BUILDERS (INDIA) v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-06)
RAMBHA DEVI AND 13 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-06)
DILIP KUMAR SINGH v. GENERAL MANAGER BASTI MILK PRODUCERS COOPERATIVE SOCIETY LTD. AND ANOTHER — Allahabad High Court (2020-08-06)
KRISHNA KANT PANDEY v. PURVANCHAL VIDYUT VITRAN NIGAM LIMITED AND ANOTHER — Allahabad High Court (2020-08-06)