SUNITA AGARWAL,VIPIN CHANDRA DIXIT

1,389 recorded High Court judgment(s) · 2021–2023

Courts

Allahabad High Court

1389

Dismissed on merits	547
Disposed off/Decided on merits	524
DISMISSED AS WITHDRAWN	104
Dismiss other than merit(DD/Non Prosec./Abated)	97
Allowed/Partly Allowed on merits	66
DISMISSED AS INFRUCTUOUS	43
DISMISSED AS NOT PRESSED	7
Reference Disposed off	1

UDAIBHAN SINGH AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2023-07-07)
M/S PROGRESSIVE SHOE INDIA PVT. LTD. v. STATE OF U.P. THROUGH PRICIPAL SECY. AWAS EVAM SAHKARI AND ORS — Allahabad High Court (2023-07-07)
NITTAM SINGH AND OTHERS v. STATE OF U.P. THRU SECY. AND OTHERS — Allahabad High Court (2023-07-07)
MOTI SINGH v. STATE OF U.P. THRU SECY. AND OTHERS — Allahabad High Court (2023-07-07)
DR. MANIK CHAND SINGHAL AND ANOTHER v. STATE OF U.P. AND OTHERS — Allahabad High Court (2023-07-07)
SMT. PADMAWATI @ USHA DEVI v. STATE OF U.P. AND OTHERS — Allahabad High Court (2023-07-07)
M/S VIRALA EXPORTS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2023-07-07)
MASTER PRATEEK GOYAL AND ANOTHER v. STATE OF U.P. AND OTHERS — Allahabad High Court (2023-07-07)
SHREE BALA JI MOTORS AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2023-07-07)
DR. SANJAY KISHORE AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2023-07-07)