SUNITA AGARWAL,VIKRAM D CHAUHAN

165 recorded High Court judgment(s) · 2021–2023

Courts

Allahabad High Court

165

Disposed off/Decided on merits	88
Dismissed on merits	55
Dismiss other than merit(DD/Non Prosec./Abated)	19
Allowed/Partly Allowed on merits	3

ASHFAQ ANSARI v. MOHAMMAD SHAFAQ — Allahabad High Court (2023-03-24)
SHRIPAL AND 4 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-08-22)
PALLAVI SINGH PATEL v. ELECTION COMMISSION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-07-16)
PARAMJEET SINGH v. NAGAR NIGAM MATHURA AND ANOTHER — Allahabad High Court (2022-06-30)
SMT. ALKA AGARWAL v. SATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-06-30)
SMT. RENU v. CHIEF MANAGER, PUNJAB NATIONAL BANK AND ANOTHER — Allahabad High Court (2022-06-30)
COMMITTEE OF MANAGEMENT SHAMSUL ULOOM EDUCATIONAL SOCIETY v. MOHD. YAMIN AND 7 OTHERS — Allahabad High Court (2022-06-30)
ARVIND KUMAR DWIVEDI AND ANOTHER v. BARODA UP BANK — Allahabad High Court (2022-06-30)
KRISHI UTPADAN MANDI SAMITI AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-06-30)
M/S POONAM TRADERS AND 3 OTHERS v. PUNJAB NATIONAL BANK AND 2 OTHERS — Allahabad High Court (2022-06-30)