SUNITA AGARWAL,VIKAS BUDHWAR

426 recorded High Court judgment(s) · 2021–2023

Courts

Allahabad High Court

426

Dismissed on merits	242
Disposed off/Decided on merits	105
DISMISSED AS WITHDRAWN	26
Allowed/Partly Allowed on merits	25
Dismiss other than merit(DD/Non Prosec./Abated)	14
DISMISSED AS INFRUCTUOUS	13
DISMISSED AS NOT PRESSED	1

RAJ KUMAR SONKAR v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-07-14)
M.S RANA v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2023-07-07)
DHARVENDRA KUMAR AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-07-07)
STATE OF U.P. AND 3 OTHERS v. HIMANSHU YADAV — Allahabad High Court (2023-07-07)
STATE OF U.P. AND 4 OTHERS v. DHEER SINGH — Allahabad High Court (2023-07-07)
STATE OF U.P. AND 3 OTHERS v. KANCHHID SINGH — Allahabad High Court (2023-07-07)
MANVENDRA SINGH v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-07-07)
SHRI ARVIND SINGH CHAUHAN v. ADESH KUMAR — Allahabad High Court (2023-05-31)
ASHOK KUMAR VERMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-31)
C/M SHRI VAISHNAV BHAGWAN DESHRAJ SURI AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-31)