SUNITA AGARWAL,UMESH CHANDRA SHARMA

82 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	38
Dismissed on merits	32
Dismiss other than merit(DD/Non Prosec./Abated)	6
DISMISSED AS WITHDRAWN	6

NAZUK AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-03-24)
HASAN v. STATE OF U.P. — Allahabad High Court (2023-03-24)
TAHIR AND OTHERS v. STATE OF U.P. — Allahabad High Court (2023-03-24)
GAJA NAND SINGH v. THE UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-11-28)
SERAJ AHMAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-11-28)
M/S MAXPAI BAKERS, INDIA PRIVATE LIMITED AND ANOTHER v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2022-11-28)
JULFKAR AALAM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-11-28)
LAHAJU AND ANOTHER v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-11-28)
MALKA KHATOON v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-11-28)
SUBHASH v. BRANCH MANAGER CANARA BANK AND 2 OTHERS — Allahabad High Court (2022-11-28)