SUNITA AGARWAL,SHAMIM AHMED

70 recorded High Court judgment(s) · 2021–2022

Courts

Allahabad High Court

Dismissed on merits	29
Disposed off/Decided on merits	24
Dismiss other than merit(DD/Non Prosec./Abated)	13
Allowed/Partly Allowed on merits	4

SURESH ALIAS CHAVENEY v. STATE OF U.P. — Allahabad High Court (2022-05-31)
SURESH CHANDRA v. STATE OF U.P. — Allahabad High Court (2022-05-31)
MUKESH v. STATE OF U.P. — Allahabad High Court (2022-05-31)
JAGANNATH DIKSHIT v. STATE OF U.P. — Allahabad High Court (2022-04-04)
SANTOSH AND 8 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-08)
MANISH KUMAR YADAV AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2021-10-08)
KUSUMAWATI DEVI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-10-08)
MOHD ASIM @ PAPPU SMART v. State of U.P. AND ANOTHER — Allahabad High Court (2021-10-08)
RANJU AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-08)
KIRAN DEVI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-08)