SUNITA AGARWAL,SAUMITRA DAYAL SINGH
383 recorded High Court judgment(s) · 2020–2022
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| Allahabad High Court | 383 |
Disposal nature
| Dismissed on merits | 175 |
| Disposed off/Decided on merits | 153 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 54 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- ABHISHT KUSUM GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-03-30)
- SAMRAT CHEMICAL INDUSTRIES AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-11-03)
- M/S UNITECH MACHINES LIMITED AND ANOTHER v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-06-26)
- M/S UNITECH MACHINES LIMITED AND ANOTHER v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-06-26)
- MANJU VISHWAKARMA v. BANK OF INDIA AND 2 OTHERS — Allahabad High Court (2020-06-26)
- DHARMENDRA MISHRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-26)
- LE MAK EXPORTS PRIVATE LIMITED v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2020-06-26)
- M/S UNITECH MACHINES LIMITED AND ANOTHER v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-06-26)
- M/S SHIVBALI TRADERS NAVEEN MANDI STHAL JASRA AND 9 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-06-26)
- M/S VARDHMAN STORE v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2020-06-26)
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