SUNITA AGARWAL,SADHNA RANI (THAKUR)
1,785 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1785 |
Disposal nature
| Dismissed on merits | 693 |
| Disposed off/Decided on merits | 670 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 374 |
| Allowed/Partly Allowed on merits | 48 |
Recent judgments
- OMVEER AND OTHERS v. STATE OF U.P. — Allahabad High Court (2023-04-07)
- SATYENDRA v. STATE OF U.P. — Allahabad High Court (2023-04-07)
- RAVINDRA v. STATE OF U.P. — Allahabad High Court (2023-04-07)
- KARE SINGH AND ANR. v. STATE OF U.P. — Allahabad High Court (2022-12-15)
- INDRAJEET v. STATE OF U.P. — Allahabad High Court (2022-12-15)
- MAHENDRA KUMAR SONKAR v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-12-12)
- SUBHASH CHILDREN SOCIETY v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2022-12-02)
- UMESH CHANDRA v. STATE OF U.P. — Allahabad High Court (2022-11-21)
- ARJUN v. STATE OF U.P. — Allahabad High Court (2022-11-21)
- RAM GANESH and OTHERS v. STATE OF U.P. — Allahabad High Court (2022-11-21)
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