SUNITA AGARWAL,ROHIT RANJAN AGARWAL
44 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 44 |
Disposal nature
| Dismissed on merits | 24 |
| Disposed off/Decided on merits | 19 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- MOHD MINHAZ AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-28)
- RAFAT AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-27)
- VEERPAL @ GABBAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-27)
- ZAFAR AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-27)
- RATAN LAL AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-27)
- NAUSHAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-27)
- HARISHANKAR KUMAR GUPTA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-27)
- SHIV SHARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-27)
- MUNNA AND 7 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-27)
- DEVESH VERMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-27)
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