LexSUNITA AGARWAL,OM PRAKASH SHUKLA
114 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 114 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 42 |
| Dismissed on merits | 42 |
| Disposed off/Decided on merits | 27 |
| Allowed/Partly Allowed on merits | 2 |
| Reference Disposed off | 1 |
Recent judgments
- SHATRUDAMAN SINGH v. SMT. VERSHA — Allahabad High Court (2022-08-18)
- RAJESH YADAV v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-08-18)
- TORRENT POWER LIMITED v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-18)
- KUSHAL BANSAL v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-08-18)
- JAY PRAKASH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-08-17)
- KOMAL SHARMA v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2022-08-17)
- PANKAJ RASTOGI v. REENA RASTOGI — Allahabad High Court (2022-08-17)
- M/SS. BHRIGU NATH FILLING STATION v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-08-17)
- MUKESH KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-08-17)
- AJIMULLAH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-08-17)