SUNITA AGARWAL,NAND PRABHA SHUKLA

242 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

242

Disposed off/Decided on merits	97
Dismissed on merits	63
DISMISSED AS INFRUCTUOUS	33
DISMISSED AS WITHDRAWN	29
Dismiss other than merit(DD/Non Prosec./Abated)	10
Allowed/Partly Allowed on merits	9
DISMISSED AS NOT PRESSED	1

ASHOK KUMAR SHUKLA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-07-05)
KARAM VEER AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-31)
ATUL KUMAR JAIN v. State of U.P. AND ANOTHER — Allahabad High Court (2023-05-31)
M/S PARISHUDH MACHINES PVT LTD v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-04-13)
M/S PARISHUDH MACHINE PVT. LTD. v. STATE OF U.P. AND OTHERS — Allahabad High Court (2023-04-13)
IKRAR HUSSAIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-02-24)
ASHOK KUMAR AND 8 OTHERS v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND 3 OTHERS — Allahabad High Court (2023-02-24)
SMT. PUSHPA BHATI v. THE STATE OF UTTAR PRADESH AND 2 OTHERS — Allahabad High Court (2023-02-24)
RAM KISHUN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-24)
JASRAM v. STATE OF U.P. AND OTHERS — Allahabad High Court (2023-02-24)