LexSUNITA AGARWAL,MANJU RANI CHAUHAN
82 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 82 |
Disposal nature
| Dismissed on merits | 59 |
| Disposed off/Decided on merits | 18 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
| Allowed/Partly Allowed on merits | 2 |
Recent judgments
- JIMMY @ VIKASH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-21)
- SUDHA RANI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-21)
- RAKESH KUMAR AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-21)
- RAHUL GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-21)
- Dhram Raj Yadav v. . State of Uttar Pradesh, through Principal Secretary Home — Allahabad High Court (2021-09-21)
- LUCKY SHARMA @ LAKHANLAL SHRAMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-21)
- VIJAY KUMAR ALIAS BITTU AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-21)
- ARCHANA @ ARCHANA GAUTAM AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-09-21)
- Rakesh Pathak v. State of U.P. through Its chief Secretary (Home) — Allahabad High Court (2021-09-21)
- SURENDRA JAIN AND 2 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-09-21)