SUNITA AGARWAL,MANJIVE SHUKLA

59 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	23
Dismissed on merits	17
DISMISSED AS WITHDRAWN	6
DISMISSED AS INFRUCTUOUS	5
Allowed/Partly Allowed on merits	4
Dismiss other than merit(DD/Non Prosec./Abated)	4

SMT. SABITA SHARMA AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-04-07)
VIVIDH WIRES LIMITED v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-04-06)
SUSHIL KUMAR TIWARI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-03-03)
BHOLA NATH DWIVEDI v. State of U.P. AND ANOTHER — Allahabad High Court (2023-03-03)
VIVEK MISHRA v. State of U.P. AND ANOTHER — Allahabad High Court (2023-03-03)
MADAN MURARI VERMA AND 2 OTHERS v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-03-03)
JAIBIR SINGH NAGAR v. YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY — Allahabad High Court (2023-03-03)
DURGA PRASAD v. State of U.P. AND 7 OTHERS — Allahabad High Court (2023-03-03)
ARUN KUMAR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-03)
SHIV JI YADAV DECEASED AND 3 OTHERS v. State of U.P. AND 13 OTHERS — Allahabad High Court (2023-03-03)