SUNITA AGARWAL,MANISH KUMAR

33 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Dismissed on merits/Rejected	15
Disposed off/Decided on merits	15
Allowed/Partly Allowed on merits/Granted	1
DISMISSED AS WITHDRAWN	1
DISMISSED AS INFRUCTUOUS	1

RAM KISHORE v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-04-18)
KUNWAR CHANDRA PRATAP SINGH AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. UDYAN, CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-04-18)
REENA DEVI v. STATE OF U.P. THRU. SECY. PANCHAYAT RAJ CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-04-18)
PURAN LAL PATHAK v. STATE OF U.P. THRU. THE PRIN. SECY. DEPTT. OF REVENUE GOVT. OF U.P. SECRT. LKO. AND OTHERS — Allahabad High Court (2023-04-18)
RAM MILAN UPADHYAY v. STATE OF U.P. THRU. COLLECTOR, AYODHYA AND OTHERS — Allahabad High Court (2023-04-18)
SMT. NIRMLA DEVI v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT., U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-04-18)
GANGARAM v. STATE OF U.P. THRU. COMMISSIONER AND SECY. BOARD OF REVENUE LKO. U.P. AND OTHERS — Allahabad High Court (2023-04-18)
MAHENDRA SINGH v. STATE OF U.P. THRU. PRIN. SECY. NAGAR VIKAS GOVT. OF U.P. LKO. AND OTHERS — Allahabad High Court (2023-04-18)
SMT. REKHA v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-04-18)
SMT. MEENA JAISWAL v. STATE OF U.P. THRU. ADDL. CHIEF SECY. PUBLIC WORKS DEPTT. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-04-18)