SUNITA AGARWAL,KRISHAN PAHAL

431 recorded High Court judgment(s) · 2021–2022

Courts

Allahabad High Court

431

Dismissed on merits	200
Disposed off/Decided on merits	122
Dismiss other than merit(DD/Non Prosec./Abated)	96
Allowed/Partly Allowed on merits	13

SHASHI KANT v. SHEELAM KUMARI — Allahabad High Court (2022-12-09)
NARENDRA KUMAR SHARMA v. STATE OF U P AND OTHERS — Allahabad High Court (2022-09-28)
UTTAM SINGH v. ABHA SINGH — Allahabad High Court (2022-02-16)
MANISH KUMAR GUPTA v. REENA GUPTA — Allahabad High Court (2022-02-16)
CHANDRA PRAKASH v. UNION OF INDIA and OTHERS — Allahabad High Court (2022-02-16)
M/S SHRI BANKHANDI NATH DEVELOPERS PRIVATE LIMITED v. ALOK KUMAR GOEL AND 4 OTHERS — Allahabad High Court (2022-02-16)
SMT. MOHIT PREET KAPOOR v. SUMIT KAPOOR — Allahabad High Court (2022-02-16)
U.P.S.E.B. HATHRAS v. M/S HINDUSTAN METAL WORKS HATHRAS — Allahabad High Court (2022-02-11)
NATIONAL INSURANCE CO. LTD. THRU DIVL. MANAGER v. SMT. ARCHANA SINGH and 6 OTHERS — Allahabad High Court (2022-02-11)
U.P. STATE ELECTRICITY BOARD , ALIGHARH v. HINDUSTAN METAL WORKS, AGRA AND ANOTHER — Allahabad High Court (2022-02-11)