SUNITA AGARWAL,JYOTSNA SHARMA

221 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

221

Disposed off/Decided on merits	95
Dismissed on merits	67
Dismiss other than merit(DD/Non Prosec./Abated)	49
Allowed/Partly Allowed on merits	10

VIDYA AND 4 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-05-30)
VEDPRAKASH AND 14 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-30)
RAM RATAN AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-30)
BHOLA NATH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-04-19)
PRANJAL AND 23 OTHERS v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2022-09-28)
JOGENDRA KUMAR v. DISTRICT MAGISTRATE AND 2 OTHERS — Allahabad High Court (2022-09-09)
SHAKEEL KHAN v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-09-09)
JOGENDRA KUMAR v. DISTRICT MAGISTRATE BIJNOR AND 2 OTHERS — Allahabad High Court (2022-09-09)
RAM VIJAY PAL v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-09-09)
MAHESH AND 2 OTHERS v. State of U.P. 2 OTHERS — Allahabad High Court (2022-09-09)