SUNITA AGARWAL,JAYANT BANERJI

343 recorded High Court judgment(s) · 2020–2022

Courts

Allahabad High Court

343

Dismissed on merits	147
Disposed off/Decided on merits	113
Dismiss other than merit(DD/Non Prosec./Abated)	78
Allowed/Partly Allowed on merits	4
Decided in terms of compromise	1

M/S MAA DURGAYANI PVT. LTD. v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-16)
RAKESH KUMAR v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2021-08-27)
VIRENDRA PAL AND ANOTHER v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-03-12)
PSA IMPEX PVT. LTD. v. SATBIR SINGH AND ANOTHER — Allahabad High Court (2021-02-08)
PSA IMPEX PVT LTD v. VIKAS SAROJ AND 2 OTHERS — Allahabad High Court (2021-02-08)
RUDRA BUILDWELL CONSTRUCTIONS PVT. LTD. v. AJIT KUMAR JHA AND ANOTHER — Allahabad High Court (2021-02-08)
RUDRA BUILDWELL CONSTRUCTIONS PVT. LTD. v. TARUN MALIK AND ANOTHER — Allahabad High Court (2021-02-08)
CHAKWA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-01-18)
KAMAL SINGH v. BHARAT PETROLEUM CORPORATION AND 3 OTHERS — Allahabad High Court (2020-12-18)
JITENDRA KUMAR MANGLA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)