SUNITA AGARWAL,DINESH PATHAK

204 recorded High Court judgment(s) · 2020–2023

Courts

Allahabad High Court

204

Disposed off/Decided on merits	126
Dismissed on merits	53
Dismiss other than merit(DD/Non Prosec./Abated)	18
Allowed/Partly Allowed on merits	7

INDRA PAL AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-07-07)
ANIL SACHAN v. STATE OF U.P. — Allahabad High Court (2023-04-06)
RAKESH TIWARI v. STATE OF U.P. — Allahabad High Court (2023-04-06)
SAHEED @ SAIEED v. STATE OF U.P. — Allahabad High Court (2023-04-06)
RINKU @ BEERU v. STATE OF U.P. — Allahabad High Court (2023-04-06)
NEERAJ AND OTHERS v. STATE OF U.P. — Allahabad High Court (2021-11-27)
SMT. GEETA SINGH AND 3 OTHERS v. KANPUR VIKAS PRADHIKARAN KANPUR NAGAR AND ANOTHER — Allahabad High Court (2021-05-07)
NAVI HASAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-05-07)
SARDAR MANJEET SINGH v. BARODA U.P. BANK BRANCH BARRA AND ANOTHER — Allahabad High Court (2021-05-07)
RAMESH PAL SINGH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-05-05)