SUNITA AGARWAL,DEEPAK VERMA

284 recorded High Court judgment(s) · 2019–2021

Courts

Allahabad High Court

284

Disposed off/Decided on merits	105
Dismissed on merits	91
Dismiss other than merit(DD/Non Prosec./Abated)	83
Allowed/Partly Allowed on merits	5

ANJU AGGARWAL AND ANOTHER v. State of U.P. through secretary, industrial department and — Allahabad High Court (2021-08-19)
SUSHIL KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-19)
Shashi Gupta v. State of U.P. — Allahabad High Court (2021-08-19)
M/S SAL TECHNOLOGIES AND SOLUTIONS LTD. v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-19)
NITIN VERMA v. UNION OF INDIA and another — Allahabad High Court (2021-08-19)
Hariom v. Union of India & 4 others — Allahabad High Court (2021-08-19)
SMT PRITPAL KAUR v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-08-19)
RAM BHAWAN YADAV v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-08-19)
LALIT KUMAR SAHA v. State of U.P. AND ANOTHER — Allahabad High Court (2021-08-19)
Mahesh Bhartiya @ Mahesh and Siyaram v. STATE OF UP AND OTHERS — Allahabad High Court (2021-08-19)