SUNITA AGARWAL,CHANDRA KUMAR RAI

39 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

Dismissed on merits	21
Disposed off/Decided on merits	13
Dismiss other than merit(DD/Non Prosec./Abated)	3
DISMISSED AS WITHDRAWN	2

DIRECTOR, NATIONAL HIGHWAYS AUTHORITY, DEHRADOON v. PRAVEEN KUMAR AND 24 OTHERS — Allahabad High Court (2023-03-27)
MUSTAK ALI v. State of U.P. AND ANOTHER — Allahabad High Court (2022-12-12)
AWADHESH KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-12)
KRISHI UTPADAN MANDI SAMITI v. RAKESH CHAUHAN AND ANOTHER — Allahabad High Court (2022-12-12)
ARIB SHAH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-12)
THE PR. COMMISSIONER OF INCOME TAX AND ANOTHER v. SIDDARTH GUPTA — Allahabad High Court (2022-12-12)
THE PR. COMMISSIONER OF INCOME TAX AND ANOTHER v. SAPNA GUPTA — Allahabad High Court (2022-12-12)
VISHNU PRATAP MALL v. STATE OF U P AND 6 OTHERS — Allahabad High Court (2022-12-12)
VINAY KANODIA, (DIRECTOR) VINAY WIRE AND POLY PRODUCTS PRIVATE LIMITED v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-12)
AWDHESH SINGH AND ANOTHER v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-12-12)