SUNITA AGARWAL,ANISH KUMAR GUPTA

63 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Dismissed on merits	34
Disposed off/Decided on merits	12
DISMISSED AS WITHDRAWN	10
Allowed/Partly Allowed on merits	7

EXECUTIVE OFFICER, NAGAR PALIKA PARISHAD NAUTANWA v. MOHD. SIDDIQUE AND ANOTHER — Allahabad High Court (2023-07-19)
M/S INDUSTRIAL SECURITY ASSOCIATES v. REGIONAL PROVIDENT FUND COMMISSIONER AND ANOTHER — Allahabad High Court (2023-07-18)
STATE OF U.P. AND 2 OTHERS v. AKBAL SINGH — Allahabad High Court (2023-07-18)
GIRRAJ KISHOR MAHESHWARI AND 6 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-07-18)
SOORAJ KUMAR v. HOME SECRETARY UTTAR PRADESH AND 3 OTHERS — Allahabad High Court (2023-07-18)
SHAILESH KUMAR v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-07-17)
SMT. SHAKUNTLA DEVI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-07-17)
SUKHVEER AND 59 OTHERS v. THE UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-07-17)
KAPIL KUMAR v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2023-07-17)
VIJAY KUMAR SINGH AND ANOTHER v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-07-17)