SUNITA AGARWAL,AJIT KUMAR

164 recorded High Court judgment(s) · 2018–2022

Courts

Allahabad High Court

164

Disposed off/Decided on merits	60
Dismissed on merits	50
Allowed/Partly Allowed on merits	46
Dismiss other than merit(DD/Non Prosec./Abated)	8

SANJAY SHANKAR PANDEY AND 2 ORS. v. STATE OF U.P. AND 5 ORS. — Allahabad High Court (2022-09-20)
SANTOSH YADAV AND 53 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-01)
RAJENDRA GARG v. SACHIV BASIC SHIKSHA PARISHAD U.P. ALLAHABAD AND ANOTHER — Allahabad High Court (2022-07-15)
M/S BRIGHT INFRACON PVT. LTD. AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-03-21)
AJEET SINGH CHAUHAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-03-21)
MADAN MOHAN SHUKLA v. State of U.P. — Allahabad High Court (2019-11-01)
GYAN SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-15)
State of U.P. v. PANKAJ ARORA ANOTHER — Allahabad High Court (2018-06-15)
SMT. RAJ KUMARI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-15)
UJJAWAL SHARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-15)