LexSUNITA AGARWAL,AJAY BHANOT
43 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 43 |
Disposal nature
| Dismissed on merits | 24 |
| Disposed off/Decided on merits | 9 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 7 |
| Allowed/Partly Allowed on merits | 2 |
| Decided in terms of compromise | 1 |
Recent judgments
- ROHIT JAWA v. RESERVE BANK OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-09)
- INDAR v. STATE — Allahabad High Court (2020-11-11)
- MEERUT BAR ASSOCIATION AND ANOTHER v. BAR COUNCIL OF UTTAR PRADESH AND 4 OTHERS — Allahabad High Court (2020-09-09)
- ASHISH KOCHHAR AND 21 OTHERS v. State of U.P. AND 8 OTHERS — Allahabad High Court (2020-09-03)
- GURPREET KAUR AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-03)
- M/S. SKIPPER LIMITED v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-02)
- AMAN CARRYING CORPORATION v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-02)
- ANAND PRAKASH SAHU v. AUTHORIZED OFFICER, PUNJAB NATIONAL BANK AND ANOTHER — Allahabad High Court (2020-09-02)
- DEEPAK KUMAR AGRAWAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-02)
- DARSHAN LAL TYAGI AND 3 OTHERS v. State of U.P. AND 18 OTHERS — Allahabad High Court (2020-09-02)