SUNITA AGARWAL

5,645 recorded High Court judgment(s) · 2017–2022

Courts

Allahabad High Court

5645

Disposed off/Decided on merits	2401
Dismissed on merits	2129
Dismiss other than merit(DD/Non Prosec./Abated)	709
Allowed/Partly Allowed on merits	389
(unspecified)	15
Cases not falling above	1
Reference Disposed off	1

VIVEK v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-06)
LAKHAN LAL v. STATE OF U.P. — Allahabad High Court (2022-11-11)
RAM SUDHAR PATEL v. STATE OF U.P. — Allahabad High Court (2022-11-11)
SAURABH YADAV v. Union Of India AND 3 OTHERS — Allahabad High Court (2022-08-31)
M/S KAUSHAMBI AUTO SALES THRU ITS PROP. S. KESARWANI v. GREENLANDS AandM CORPORATION THRU ITS PARTNER — Allahabad High Court (2022-07-15)
SURESH v. STATE OF U.P. — Allahabad High Court (2022-06-21)
PAPPU @ SOHANVIR v. STATE OF U.P. — Allahabad High Court (2022-06-21)
CHARAN AND OTHERS v. STATE OF U.P. — Allahabad High Court (2022-06-21)
SANTOSH YADAV v. STATE OF U.P. — Allahabad High Court (2022-06-21)
RAM BAHADUR and ANOTHER v. STATE OF U.P. — Allahabad High Court (2022-06-21)