LexSUNIL THOMAS, THOTTATHIL B.RADHAKRISHNAN
377 recorded High Court judgment(s) · 2011–2016
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 377 |
Disposal nature
| DISMISSED | 113 |
| DISPOSED OF | 111 |
| ALLOWED | 66 |
| CLOSED | 23 |
| REJECTED | 17 |
| DISMISSED AS NOT PRESSED | 13 |
| DISMISSED AS INFRUCTUOUS | 11 |
| ABATED | 4 |
Recent judgments
- V.SIVANKUTTY v. K.C.JOSEPH — Kerala High Court (2016-03-11)
- G.VENUGOPAL v. JOYAN — Kerala High Court (2016-03-04)
- SITARAM TEXTILES LTD v. SITARAM AGENCY — Kerala High Court (2016-01-21)
- VIJAYAN.P.G. v. MOHANAN — Kerala High Court (2015-09-25)
- SHIBU V.K. v. DISTRICT COLLECTOR/DISTRICT MAGISTRATE, ERNAKULAM — Kerala High Court (2015-09-25)
- TRAVANCORE DEVASWOM BOARD v. THE DEPUTY EXAMINER — Kerala High Court (2015-08-19)
- MUHAMMED SALIH v. UMMER — Kerala High Court (2015-08-19)
- STATE OF KERALA v. K.B.RENUKA GOPALAN — Kerala High Court (2015-08-19)
- TRAVANCORE DEVASWOM BOARD v. THE DEPUTY DIRECTOR — Kerala High Court (2015-08-19)
- THE TRAVANCORE DEVASWOM BOARD v. THE DEPUTY DIRECTOR — Kerala High Court (2015-08-19)