SUNIL THOMAS, C.S.DIAS

68 recorded High Court judgment(s) · 2015–2020

Courts

Disposal nature

Recent judgments

• REGHUNATHAN NAIR v. SINDHU K.V. — Kerala High Court (2020-11-24)
• ANILKUMAR B v. R.S. PRATHAP — Kerala High Court (2020-11-24)
• K.RAMADAS v. P.RAMASWAMY — Kerala High Court (2020-11-24)
• GOVINDANKUTTY v. NARAYANANKUTTY — Kerala High Court (2020-10-19)
• LEENA v. NIKHIL — Kerala High Court (2020-07-30)
• AISHATH, v. SAITHU MUHAMMED, — Kerala High Court (2020-03-23)
• BALAKRISHNAN, v. MOOSA HAJI, — Kerala High Court (2020-03-18)
• GIMSON GEORGE v. STEFFY JOSE — Kerala High Court (2020-03-17)
• GIMSON GEORGE v. STEFFY JOSE — Kerala High Court (2020-03-17)
• NAJEEM v. SEENATHU BEEVI — Kerala High Court (2020-03-17)