SUNIL THOMAS
16,862 recorded High Court judgment(s) · 2010–2022
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| Kerala High Court | 16862 |
Disposal nature
| ALLOWED | 7838 |
| DISPOSED OF | 3787 |
| DISMISSED | 2164 |
| CLOSED | 1250 |
| DISMISSED AS NOT PRESSED | 467 |
| PARTLY ALLOWED | 414 |
| DISMISSED AS WITHDRAWN | 400 |
| ALLOWED IN PART | 180 |
Recent judgments
- V.I.BENJAMIN v. SUPERINTENDENT OF POLICE,COCHIN — Kerala High Court (2022-05-09)
- C.SASEENDRAN v. STATE OF KERALA — Kerala High Court (2022-05-09)
- (N.CHANDRASEKHARAN NAIR v. CENTRAL BUREAU OF INVESTIGATIONS — Kerala High Court (2022-05-09)
- T.J.JOHN v. C.B.I — Kerala High Court (2022-05-09)
- SHYAM P v. TRAVANCORE DEVASWOM BOARD — Kerala High Court (2022-05-09)
- KRISHNA KUMARI L. v. THIRUVANANTHAPURAM DEVELOPMENT — Kerala High Court (2022-05-09)
- SRI.D.RAMACHANDRAN v. STATE OF KERALA — Kerala High Court (2022-05-09)
- MOHAMMED SHERIFF v. STATE OF KERALA — Kerala High Court (2022-05-09)
- D.RAMACHANDRAN v. STATE OF KERALA — Kerala High Court (2022-05-09)
- N.CHANDRASEKHARAN NAIR v. CENTRAL BUREAU OF INVESTIGATIONS — Kerala High Court (2022-05-09)
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