SUNIL P. DESHMUKH, . VIBHA KANKANWADI

140 recorded High Court judgment(s) · 2019–2020

Courts

Bombay High Court

140

Disposed off/Dismissed for default	129
DISPOSED OFF	7
Admitted/Allowed/Granted/Rule Absolute	3
Dismissed/Rule Discharged	1

CHIEF EXECUTIVE OFFICER AND ANOTHER v. SHIVAJI SIDRAM TUNGENWAR AND ANOTHER — Bombay High Court (2020-11-26)
CHIEF EXECUTIVE OFFICER AND ANOTHER v. RAJARAM NAMDEO SUDKE AND ANOTHER — Bombay High Court (2020-11-26)
CHIEF EXECUTIVE OFFICER AND ANOTHER v. SHIVAJI SIDRAM TUNGENWAR AND ANOTHER — Bombay High Court (2020-11-26)
CHIEF EXECUTIVE OFFICER AND ANOTHER v. RAJARAM NAMDEO SUDKE AND ANOTHER — Bombay High Court (2020-11-26)
THE ADMINISTRATOR, CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD., CIDCO, AURANGABAD v. SHAFIQ AHMED HASAN KHAN AND ORS — Bombay High Court (2020-10-15)
SHANTANU VIJAY JOSHI v. YOGINI @ NEHA SHANTANU JOSHI AND ANR — Bombay High Court (2020-10-08)
HIMANSHU PRADEEP PATIL AND ANR v. NIL — Bombay High Court (2020-09-24)
BABASAHEB HARIBHAU MUNDHE v. MEENA BABASAHEB MUNDHE — Bombay High Court (2020-03-17)
THE STATE OF MAHARASHTRA AND ORS v. GOVIND NIVRUTI MASHAL — Bombay High Court (2019-12-06)
THE STATE OF MAHARASHTRA AND ORS v. TRIMBAK BAPURAO SHELKE (DIED) THR LRS TRIVENI TRIMBAK SHELKE AND ORS — Bombay High Court (2019-12-06)