SUNIL P. DESHMUKH, SHRIKANT D. KULKARNI

32 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• SHARAD SURESHRAO DESHMUKH AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-11-13)
• SAVITA RAMESHWAR RATHOD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-11-13)
• SHAILESH BHARATSINGH CHAVAN AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2020-11-13)
• SALIM KHAN S/O. NOOR KHAN v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2020-11-13)
• NAZMABI SAYED AHMED v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2020-11-13)
• RANI UTTAMRAO BODKHE v. MAHARASTHRA UNIVERSITY OF HEALTH SCIENCE NASHIK AND ANOTHER — Bombay High Court (2020-11-13)
• ABDUL KADIR GULAM AHMED DESHMUKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-11-13)
• ZAMZAM BUSHRA TAHER MOINUDDIN AKMAL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-11-12)
• MEGHAVI VINOD BIYANI v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2020-11-11)
• MOHMAD HAMZA KHAN S/O MUKRAM AHMED KHAN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-11-11)