LexSUNIL P. DESHMUKH, S. M. GAVHANE
674 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 674 |
Disposal nature
| Disposed off/Dismissed for default | 651 |
| Admitted/Allowed/Granted/Rule Absolute | 11 |
| Dismissed/Rule Discharged | 11 |
| Withdrawn | 1 |
Recent judgments
- BABURAO GANGADHARRAO KARALE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-12-13)
- RAJENDRA BALASAHEB PATIL AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-10-18)
- VYANKAT PANDHARINATH MUNDHE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-10-18)
- THE EX. ENGINEER, MINOR IRRIGATION DEPARTMENT, JALGAON v. SHIKARI ONKAR CHAUDHARI (DIED) GUMFABAI AND ORS — Bombay High Court (2019-10-18)
- VYANKAT PANDHARINATH MUNDHE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-10-18)
- THE EX. ENGINEER, MINOR IRRIGATION DEPARTMENT, JALGAON v. FAKIRA ONKAR CHAUDHARI (DIED) THR LRS NATTHU AND ORS — Bombay High Court (2019-10-18)
- DHONDIRAM LAXMAN DHOTRE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-10-18)
- SHIVAJI PUNDLIKRAO PAWAR AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-10-18)
- MIDC THROUGH REGIONAL OFFICER LATUR v. SOPAN MADHAV GHAR (DIED) THR LRS SURESH AND ORS — Bombay High Court (2019-10-18)
- MAHARASHTRA STATE ROAD TRANSPORT CORPN. THROUGH ITS DIVISIONAL CONTROLLER AHMEDNAGAR v. ALFRED JAMES GAMARE — Bombay High Court (2019-10-17)