SUNIL P. DESHMUKH, N. B. SURYAWANSHI

203 recorded High Court judgment(s) · 2021–2021

Courts

Bombay High Court

203

APPLICATION ALLOWED	85
DISPOSED OFF	62
Withdrawn	44
DISMISSED	8
Admitted/Allowed/Granted/Rule Absolute	4

BABASAHEB S/O. BHIMRAO MOGLE v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2021-09-24)
SUDHIR RAMBHAU SAPKAL AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-09-24)
AMOL NANA JADHAV AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-09-24)
MAHESH DHONDIBA RAJURKAR AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-09-24)
MAHESH DHONDIBA RAJURKAR AND OTHERS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2021-09-24)
RAMESH DATTARAO MORE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-09-24)
DR. SOHEL PASHA S/O. KHAJA KHAMRODDIN CHISHTI AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-09-23)
SURAJ SHANKARRAO DAMRE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-09-22)
RAJENDRA RAMRAO MISAL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-09-22)
KAMALKISHOR S/O NANDKISHOR ASOPA v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-09-22)