SUNIL P. DESHMUKH, M. S. SONAK

25 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• KASHINATH JAIRAM SHETYE AND 7 ORS., v. UNION OF INDIA, THR. JT. SECRETARY, RITESH KUMAR SINGH AND ANR., — Bombay High Court (2021-08-27)
• DINANATH N. CHARI AND ANR v. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 5 ORS — Bombay High Court (2021-08-25)
• ESPERNACA FERNANDES., v. THE STATE OF GOA, THR. CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2021-08-25)
• ARUN NAIK v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 4 ORS — Bombay High Court (2021-08-24)
• THE DEVASHRI'S YASHODHAN GOVARDHAN AND DEVAKI COOP. HOUS. SOC. LTD.,THR. NARAYAN WALWALKAR AND ANR v. THE CIVIL REGISTRAR-CUM-SUB REGISTRAR, GOVT. OF GOA AND 3 ORS., — Bombay High Court (2021-08-24)
• DOMINGOS SAVIO MONTEIRO CLOVES DA COSTA. v. AGNEL POLYTECHNIC THR. ITS DIRECTOR AGNEL TECHNICAL EDUCATION AND 2 ORS. — Bombay High Court (2021-08-24)
• MANJIL ALIAS GOURI DESAI v. THE DIRECTORATE OF EDUCATION, THR. ITS DIRECTOR AND ANR — Bombay High Court (2021-08-23)
• PRAKASH RAIKER., v. BOARD OF TRUSTEES, MORMUGAO PORT TRUST, THR. CHAIRMAN., — Bombay High Court (2021-08-23)
• GOPALKRISHNA P. PRABHU GAONKAR v. THE STATE OF GOA, THR. ITS CHIEF SECRETARY AND 2 ORS — Bombay High Court (2021-08-23)
• ADV. SARVADNYA D. PATIL., v. STATE OF GOA, THR. THE POLICE INSPECTOR, PORVORIM POLICE STATION, PORVORIM AND ANR., — Bombay High Court (2021-08-11)