SUNIL P. DESHMUKH, M. G. SEWLIKAR

80 recorded High Court judgment(s) · 2020–2020

Courts

Bombay High Court

DISPOSED OFF	27
Disposed off/Dismissed for default	27
DELAY CONDONATED/REJECTED.	24
RULE ABSOLUTE	1
Admitted/Allowed/Granted/Rule Absolute	1

DISHA BAHUUDDESHIYA SEVABHAVI SANSTHA THROUGH PRESIDENT v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-11-26)
BHAU VENKOBA GHODAKE DIED THR HIS LRS CHANDRABHAGABAI BHAU GHODAKE AND ANR v. THE STATE OF MAHARASHTRA THR THE COLLECTOR, LATUR AND ORS — Bombay High Court (2020-11-26)
SHIVKUMAR SANTUKRAO HONRAO v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-11-26)
KARMAVEER SHANKARRAO KALE SAHAKARI SAKHAR KARKHANA LTD THROUGH LAW OFFICER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-11-26)
ASHWAMEDH BAHUUDDESHIYA SHAIKSHNIK VA SAMAJIK SANSTHA OSMANABAD THORUGH ITS SECRETARY v. THE STATE OF MAHRASHTRA AND OTHERS — Bombay High Court (2020-11-26)
GHININATH NAGNATH BIRLE v. THE M.I.D.C., THR REGIONAL OFFICER, MIDC, LATUR AND ANR — Bombay High Court (2020-11-26)
SANT TUKARAM SAMAJIK SANSTHA THOUGH ITS MEMBER v. THE STATE OF MAHRASHTRA AND OTHERS — Bombay High Court (2020-11-26)
VISHWESH SANJAY THAKARE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-11-25)
MAHESH CHANDRAKANT SONNIS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2020-11-24)
ASHOK RAMRAO AWHAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-11-24)