SUNIL P. DESHMUKH, K. K. SONAWANE

28 recorded High Court judgment(s) · 2018–2019

Courts

Bombay High Court

Disposed off/Dismissed for default	22
Dismissed/Rule Discharged	3
Admitted/Allowed/Granted/Rule Absolute	3

SHAIKH ISMAIL SHAIKH IBRAHIM v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-09-09)
SATISH GOVINDRAO SHEVLIKAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-09-09)
LAXMIBAI PRABHUAPPA NIGUDGE, L.RS. GAURISHANKAR AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2018-10-31)
RAGHUNATH BAPURAO MEHTRE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2018-10-31)
NIVARTI BAPURAO MEHTRE, L.R. VISHWANATH MEHTRE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2018-10-31)
SYED AYYAS S/O. SYED MUSA AND ORS. v. SHRI RAMANLAL S/O. THAKURDAS PARIKH AND ORS — Bombay High Court (2018-10-31)
SUBHASH KAPURCHAND JAIN AND OTHERS v. S.V. CHOUDHARI (DELETED), V.V. CHOUDHARI (DIED), G.V. CHOUDHARI (DIED) PROPOSED L.RS JAGNATH AND OR — Bombay High Court (2018-10-31)
RANGNATH NANA PATHARE andORS v. THE DIRECTOR, GROUND WATER SURVEY and DEVELOPMENT SCHEME and ORS — Bombay High Court (2018-10-30)
CHIEF EXECUTIVE OFFICER. v. DAGADU RAMBHAU WAGHCHOURE. — Bombay High Court (2018-10-29)
M/S. LANDMARK DEVELOPERS THR PARTNERS AND ANR v. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION AURANGABAD THR ITS ADMINISTRATOR AND ANR — Bombay High Court (2018-10-29)