SUNIL P. DESHMUKH

7,684 recorded High Court judgment(s) · 2010–2021

Courts

Bombay High Court

7684

Disposed off/Dismissed for default	3383
Admitted/Allowed/Granted/Rule Absolute	2672
Dismissed/Rule Discharged	623
Withdrawn	445
Rejected at Admission stage	440
DISPOSED OFF	34
Compramised	31
(unspecified)	25

CAITANA FERNANDES., v. MANUEL AGNELO BARRETTO., — Bombay High Court (2021-08-20)
THE LAND ACQUISITION OFFICER, PANAJI., v. M. .S. THALY ASSOCIATES — Bombay High Court (2021-08-19)
GURUDAS KASHINATH NAIK AND 32 ORS., v. ANANDIBAI K. SAWANT AND 6 ORS., — Bombay High Court (2021-08-18)
JOSE CASMIRO VIEGAS (DEC) THR. LRS. v. GOA UNIVERSITY THROUGH ITS REGISTRAR AND ANR — Bombay High Court (2021-08-17)
JOSE CASMIRO VIEGAS (DEC) THR. LRS. v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND ANR — Bombay High Court (2021-08-17)
RICARDO AGNELO TEIXEIRA (DEC) AND 6 ORS v. RAJESH VISHRAM SAWAL AND 9 ORS — Bombay High Court (2021-08-17)
PURUSHOTTAM SHANKAR GHODGAONKAR v. GAJANAN SHANKAR GHODGAONKAR AND OTHER — Bombay High Court (2021-01-22)
GAJANAN SHANKAR GHODGAONKAR THROUGH HIS POWER OF ATTORNEY HOLDER, VIVEK MADHUKAR SHIRVALKAR v. PURUSHOTTAM SHANKAR GHODGAONKAR AND OTHERS — Bombay High Court (2021-01-22)
LAXMAN TUKARAM KAKDE AND ANOTHER v. THE ADDITIONAL DIVSIONAL COMMISSIONER AURANGABAD AND OTHERS — Bombay High Court (2021-01-08)
KISHOR ASHOK PARKHE v. THE DIVISIONAL COMMISSIONER AND OTHERS — Bombay High Court (2021-01-08)