LexSUNIL P. DESHMUKH
36 recorded High Court judgment(s) · 2012–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 36 |
Disposal nature
| Admitted/Allowed/Granted/Rule Absolute | 14 |
| DISPOSED OFF | 12 |
| Disposed off/Dismissed for default | 6 |
| Withdrawn | 2 |
| Transfer to other court | 1 |
| Dismissed/Rule Discharged | 1 |
Recent judgments
- RENUKA BHAUSAHEB CHANDANSHIV v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-09-27)
- REVANNATH RAOSAHEB CHOBHE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-09-27)
- RAHUL ASHOK SURVE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-09-27)
- SUSHIL KASHINATH KOLI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-09-27)
- JYOTSANA KASHINATH SALUNKE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-09-27)
- DHIRAJ SURESH TOMAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-09-27)
- AAYATARIBAI DAJMAL MALCHE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-09-27)
- MAHESH VITTHALRAO GAWARE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-09-27)
- ATUL BABASAHEB SATEWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-09-27)
- KRUSHNA LAXMANRAO KOREBAINWAD THROUGH FATHER AND NATURAL GUARDIAN LAXMAN GANGARAM KOREBAINWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-09-27)