SUNIL KUMAR SINHA, R.S. SHARMA

316 recorded High Court judgment(s) · 2011–2013

Courts

Chhattisgarh High Court

316

DISMISSED	143
ALLOWED	83
PARTLY ALLOWED	53
WITHDRAWN	18
DISPOSED OFF	14
ABATED	3
DISSMISS FOR DEFAULT/NON-PROSECUTION	2

RAJENDRA KUMAR AND ORS. v. THE STATE OF M.P. — Chhattisgarh High Court (2013-09-03)
SHIV KUMAR @ MUNNA v. STATE — Chhattisgarh High Court (2013-08-29)
LAKHAN v. STATE — Chhattisgarh High Court (2013-08-22)
DEVPRABHA NAYAK v. ARUN KUMAR SARAF — Chhattisgarh High Court (2013-08-22)
AWADH RAM v. STATE — Chhattisgarh High Court (2013-08-22)
PHOOL CHAND v. STATE — Chhattisgarh High Court (2013-08-22)
SHATRUGHAN v. STATE — Chhattisgarh High Court (2013-08-22)
KHILAWAN v. STATE — Chhattisgarh High Court (2013-08-22)
SAT PRASAD v. STATE — Chhattisgarh High Court (2013-08-22)
RAM SAHAY v. STATE — Chhattisgarh High Court (2013-08-22)