SUNIL KUMAR SINHA, INDER SINGH UBOWEJA
294 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 294 |
Disposal nature
| DISMISSED | 172 |
| ALLOWED | 47 |
| WITHDRAWN | 32 |
| PARTLY ALLOWED | 23 |
| DISPOSED OFF | 14 |
| D.F.D.(DISSMISSED ON DEFAULT) | 4 |
| ABATED | 1 |
| REJECTED | 1 |
Recent judgments
- JITENDRA CHANDRAKAR @ DHNAV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-06-30)
- DHANNA LAL PANDO v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-06-30)
- KRISHNA KU.NISHAD @ BULTHU and ORS. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-06-27)
- Smt. Mamta Sharma v. Union Of India andors — Chhattisgarh High Court (2014-06-27)
- Savyasachi Choudhury v. Union Of India And Ors. — Chhattisgarh High Court (2014-06-26)
- Union Of India and Ors. v. Suraj Prasad — Chhattisgarh High Court (2014-06-26)
- Roopram and Ors. v. State Of Chhattisgarh — Chhattisgarh High Court (2014-06-26)
- Mahamaya Steel Industries Ltd. v. Union Of India And Ors. — Chhattisgarh High Court (2014-06-25)
- Smt.sakuntala Tiwari v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2014-06-25)
- GOVIND JAISWAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-06-25)
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