SUNIL KUMAR SINHA, CHANDRA BHUSHAN BAJPAI

36 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• OM PRAKASH @ BHOLA PANDEY v. THE STATE OF C.G. — Chhattisgarh High Court (2014-06-18)
• Jagdish Prasad Joseph v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2014-05-16)
• BELHA @ RAJENDRA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-05-16)
• RAJENDRA @ CHANDANI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-05-16)
• State Of Chhattisgarh And Ors. v. Kiran Kumar Dubey And Ors. — Chhattisgarh High Court (2014-05-16)
• Mohd. Arshad Khan v. State Of Chhattisgarh and Ors — Chhattisgarh High Court (2014-05-16)
• Harishankar Kanwar v. State Of Chhattisgarh and Ors — Chhattisgarh High Court (2014-05-16)
• Nand Kumar Kashyap and Ors. v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2014-05-16)
• Sushil Bhatia v. State Of C.g. and Ors — Chhattisgarh High Court (2014-05-15)
• Nand Kishore Bhatiya and Ors v. State Of C.g. and Ors — Chhattisgarh High Court (2014-05-15)