SUNIL KUMAR SINHA

5,807 recorded High Court judgment(s) · 2001–2026

Courts

Chhattisgarh High Court

5807

DISMISSED	2284
DISPOSED OFF	1988
WITHDRAWN	713
ALLOWED	706
PARTLY ALLOWED	45
COMPROMISED/CONSENT TERMS	34
(unspecified)	14
DISSMISS FOR DEFAULT/NON-PROSECUTION	10

JAGESHWAR LAL SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-03-19)
GANESH YADAV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-10-06)
C.L. GHRITLAHARE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-01-13)
HITESH CHOUBEY v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-11-04)
RAHIL AHMED KHAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-12-13)
BRIJBHAN SATNAMI v. CHANDRABHAN — Chhattisgarh High Court (2019-09-05)
Iffco Tokio General Insu. Co. Ltd. v. Smt. Bhaag Bai and Anr. — Chhattisgarh High Court (2019-07-09)
Dauram v. Sub-divisional Officer-cum-specified Officerrevenue Janjgir — Chhattisgarh High Court (2019-07-08)
NARENDRA JATWAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-02-20)
SHRIRAM VERMA v. SMT. ARVNA VERMA — Chhattisgarh High Court (2018-09-10)