SUNIL KUMAR SINHA

4,106 recorded High Court judgment(s) · 2004–2013

Courts

Chhattisgarh High Court

4106

DISMISSED	2165
DISPOSED OFF	774
ALLOWED	612
PARTLY ALLOWED	441
NON PROSECUTION	83
INFRUCTUOUS	15
WITHDRAWN	14
DISSMISS FOR DEFAULT/NON-PROSECUTION	1

SMT. VANI RAO v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2013-09-23)
SMT.VANI RAO v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2013-09-23)
Smt.vani Rao v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2013-09-23)
Office Reference v. Hari Ram Rai — Chhattisgarh High Court (2013-09-18)
Suresh Kumar Rai and Ors v. State Of Chhattisgarh — Chhattisgarh High Court (2013-09-18)
Hariram Ray v. State Of Chhattisgarh — Chhattisgarh High Court (2013-09-18)
V. NAINANI and ANR. v. RAJKUMAR CHANCHALANI and ORS. — Chhattisgarh High Court (2013-09-13)
Gopal Mishra v. Pt.ravishankar Shukla University — Chhattisgarh High Court (2013-09-13)
Amrit Singh Arthur Tiru v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2013-09-12)
M/s Sabir Brothers, Contractor and Supplier v. Bharat Sanchar Nigam Limited and Ors. — Chhattisgarh High Court (2013-09-11)