LexSUNIL KUMAR PANWAR
28,152 recorded High Court judgment(s) · 2021–2024
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 28152 |
Disposal nature
| ALLOWED | 17806 |
| BAIL GRANTED | 5206 |
| WITHDRAWN | 2277 |
| REJECTED | 1336 |
| BAIL REJECTED | 859 |
| DISPOSED | 390 |
| PARTLY ALLOWED (DISPOSAL) | 131 |
| DISMISSED | 76 |
Recent judgments
- VICKY SAO @ VIVEK GUPTA @ VIVEK KUMAR GUPTA v. The State of Bihar — Patna High Court (2024-08-08)
- DASHRATH KUMAR SONI @ DASHARTH KR. SONI v. THE STATE OF BIHAR — Patna High Court (2024-08-08)
- Jitendra Singh v. The State of Bihar — Patna High Court (2024-08-08)
- Deepak Pandey @ Deepak Kumar Pandey v. The State of Bihar — Patna High Court (2024-08-08)
- Ganesh Nut v. The State of Bihar — Patna High Court (2024-08-08)
- Kailash Chauhan v. The State of Bihar — Patna High Court (2024-08-08)
- Md. Khurshid Alam @ Khurshid Alam @ Khurshaid Alam @ Gope v. The State of Bihar — Patna High Court (2024-08-08)
- Chandan Ram @ Chandan Kumar Nirala v. The State Of Bihar — Patna High Court (2024-08-08)
- VISHWAJEET SINGH @ RANA vISHWAJEET SINGH @ VISHAWAJEET SINGH v. The State of Bihar — Patna High Court (2024-08-08)
- Vikash Yadav v. The State of Bihar — Patna High Court (2024-08-08)